Citation : 2015 Latest Caselaw 1572 ALL
Judgement Date : 31 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- APPLICATION U/S 482 No. - 21738 of 2015 Applicant :- Avinash Kumar Jaiswal Opposite Party :- State Of U.P. & Another Counsel for Applicant :- N.K. Chaturvedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Pankaj Naqvi,J.
As prayed, put up as fresh on 3.8.2015.
Order Date :- 31.7.2015
AHN
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