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Kalamuddin And Another vs Satyaendra Kumar Singh And Others
2015 Latest Caselaw 1570 ALL

Citation : 2015 Latest Caselaw 1570 ALL
Judgement Date : 31 July, 2015

Allahabad High Court
Kalamuddin And Another vs Satyaendra Kumar Singh And Others on 31 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1590 of 2006
 

 
Appellant :- Kalamuddin And Another
 
Respondent :- Satyaendra Kumar Singh And Others
 
Counsel for Appellant :- Ashok Malaviya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Ashok Malviya, Advocate.

Order Date :- 31.7.2015

OP

 

 

 
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