Afak Ahamad @ Munna And 7 Others vs State Of U.P. & Another
2015 Latest Caselaw 1558 ALL

Citation : 2015 Latest Caselaw 1558 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

Afak Ahamad @ Munna And 7 Others vs State Of U.P. & Another on 30 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 21618 of 2015
 

 
Applicant :- Afak Ahamad @ Munna And 7 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ramendra Bhushan Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Put up as fresh on 6.8.2015, along with Application u/s 482 Cr.P.C. No. 8662 of 2015.

Order Date :- 30.7.2015

AHN

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