M/S Turbo Lubes & Greases Pvt. Ltd. ... vs State Of U.P. & 3 Others
2015 Latest Caselaw 1557 ALL

Citation : 2015 Latest Caselaw 1557 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

M/S Turbo Lubes & Greases Pvt. Ltd. ... vs State Of U.P. & 3 Others on 30 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 45916 of 2014
 

 
Petitioner :- M/S Turbo Lubes & Greases Pvt. Ltd. & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- C.S.C.,Gautam Baghel
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned counsel for the petitioner states that he has received counter affidavit filed on behalf of respondent nos. 2 and 3 on 28.5.2015. Said counter affidavit is not on record. Office is directed to place the counter affidavit on record.

Learned counsel for the petitioners prays for and is granted three weeks time to file rejoinder affidavit.

List in week commencing 1.9.2015. Till the next date of listing, interim order shall continue.

Order Date :- 30.7.2015

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