Prem Prakash Singh vs State Of U.P. & 3 Others
2015 Latest Caselaw 1556 ALL

Citation : 2015 Latest Caselaw 1556 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

Prem Prakash Singh vs State Of U.P. & 3 Others on 30 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 20450 of 2015
 

 
Applicant :- Prem Prakash Singh
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Satish Solanki
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up as fresh on 4.8.2015.

Order Date :- 30.7.2015

AHN

Download the LatestLaws.com Mobile App