Pawan Kumar Tiwari And 5 Others vs State Of U.P. And 4 Others
2015 Latest Caselaw 1554 ALL

Citation : 2015 Latest Caselaw 1554 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

Pawan Kumar Tiwari And 5 Others vs State Of U.P. And 4 Others on 30 July, 2015

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 41725 of 2015
 

 
Petitioner :- Pawan Kumar Tiwari And 5 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- R.K. Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Kumar Birla,J.

On the request of learned counsel for the petitioner, put up this case before the appropriate Bench on 10.08.2015, as fresh.

The matter shall not be treated as part heard or tied up to this Bench.

Order Date :- 30.7.2015

LN Tripathi

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