Bharat Bhushan And Another vs State Of U.P. & 3 Others
2015 Latest Caselaw 1553 ALL

Citation : 2015 Latest Caselaw 1553 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

Bharat Bhushan And Another vs State Of U.P. & 3 Others on 30 July, 2015

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 41821 of 2015
 

 
Petitioner :- Bharat Bhushan And Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Shyam Lal Yadav
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioner and Sri Rajesh Yadav, respondent No. 4 and learned Standing Counsel appearing for the respondent No. 1.

Connect with writ petition No. 36240 of 2015.

Till the next date of listing, the operation of the impugned seniority list dated 4.7.2015 and order dated 4.7.2015 passed by the respondent No. 4, shall remain stayed.

Order Date :- 30.7.2015

LN Tripathi

Download the LatestLaws.com Mobile App