Vijay Pratap Singh vs State Of U.P.And 2 Others
2015 Latest Caselaw 1551 ALL

Citation : 2015 Latest Caselaw 1551 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

Vijay Pratap Singh vs State Of U.P.And 2 Others on 30 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 51481 of 2014
 

 
Petitioner :- Vijay Pratap Singh
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Manish Goyal
 
Counsel for Respondent :- C.S.C.,Chhaya Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

On the request of learned counsel for the petitioner, list in the next cause list. Interim order shall continue till then.

Order Date :- 30.7.2015

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