Kishan Kumar Khatri vs State Of U.P.
2015 Latest Caselaw 1549 ALL

Citation : 2015 Latest Caselaw 1549 ALL
Judgement Date : 30 July, 2015

Allahabad High Court

Kishan Kumar Khatri vs State Of U.P. on 30 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 20883 of 2015
 

 
Applicant :- Kishan Kumar Khatri
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarvesh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mohd. Tahir,J.

In view of the order dated 27.07.2015, put up this matter on 04.08.2015 as fresh before the appropriate/regular Bench.

Order Date :- 30.7.2015

M/A.

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