Smt. Kusum And Another vs State Of U.P. & Another
2015 Latest Caselaw 1539 ALL

Citation : 2015 Latest Caselaw 1539 ALL
Judgement Date : 29 July, 2015

Allahabad High Court

Smt. Kusum And Another vs State Of U.P. & Another on 29 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 21521 of 2015
 

 
Applicant :- Smt. Kusum And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- B.K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed by the learned counsel for the applicants, put up as fresh on 19.8.2015.

By the next date of listing, learned counsel for the applicants will intimate the Court by filing a Supplementary Affidavit about the sate of Mediation proceeding pending before the court below. Learned counsel for the applicants undertakes to supply a copy of this order to the opposite party no.2, on the next date before the Mediation Centre in the court below, so that if she may contest this case.

Order Date :- 29.7.2015

AHN

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