Triveni Engineering & Industries ... vs Joint Secry. (Ud) And Others
2015 Latest Caselaw 1537 ALL

Citation : 2015 Latest Caselaw 1537 ALL
Judgement Date : 29 July, 2015

Allahabad High Court

Triveni Engineering & Industries ... vs Joint Secry. (Ud) And Others on 29 July, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 1055 of 2012
 

 
Petitioner :- Triveni Engineering & Industries Limited
 
Respondent :- Joint Secry. (Ud) And Others
 
Counsel for Petitioner :- R.P. Agarwal,Nishant Mishra
 
Counsel for Respondent :- A.S.G.I.,Ashok Singh,Manish Trivedi,R.B. Singhal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 29.7.2015

MT**

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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