M/S Shervani Industrial ... vs The Commissioner Of Central ...
2015 Latest Caselaw 1535 ALL

Citation : 2015 Latest Caselaw 1535 ALL
Judgement Date : 29 July, 2015

Allahabad High Court

M/S Shervani Industrial ... vs The Commissioner Of Central ... on 29 July, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CENTRAL EXCISE APPEAL No. - 76 of 2004
 

 
Appellant :- M/S Shervani Industrial Syndicate Ltd
 
Respondent :- The Commissioner Of Central Excise
 
Counsel for Appellant :- Vipin Sinha,Shailly Saxena
 
Counsel for Respondent :- S.S.C.,Ashok Singh,B.K.S. Raghuvanshi,R.C. Shukla
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The case is passed over on the illness slip of learned counsel for the respondent.

Order Date :- 29.7.2015

MT**

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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