Vinod Kumar Pandey vs State Of U.P. And Another
2015 Latest Caselaw 1524 ALL

Citation : 2015 Latest Caselaw 1524 ALL
Judgement Date : 28 July, 2015

Allahabad High Court

Vinod Kumar Pandey vs State Of U.P. And Another on 28 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 
Crl. Misc. Delay Condonation Application No. 244390 of 2015
 
In
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 427 of 2015
 

 
Revisionist :- Vinod Kumar Pandey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Pramod Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Issue notice to opposite party no. 2 returnable at an early date.

List in the week commencing 5.10.2015, before the appropriate Court.

Order Date :- 28.7.2015

AHN

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