Ram Lakhan Singh vs State Of U.P. And Anr.
2015 Latest Caselaw 1519 ALL

Citation : 2015 Latest Caselaw 1519 ALL
Judgement Date : 28 July, 2015

Allahabad High Court

Ram Lakhan Singh vs State Of U.P. And Anr. on 28 July, 2015

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL REVISION No. - 1339 of 2011
 

 
Revisionist :- Ram Lakhan Singh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- B.N. Rai,Adarsh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bharat Bhushan,J.

Passed over on the illness slip of Sri B.N.Rai, counsel for the revisionist.

List in the next cause list.

Order Date :- 28.7.2015

SU.

Download the LatestLaws.com Mobile App