Ram Kishor vs State Of U.P. And Others
2015 Latest Caselaw 1516 ALL

Citation : 2015 Latest Caselaw 1516 ALL
Judgement Date : 28 July, 2015

Allahabad High Court

Ram Kishor vs State Of U.P. And Others on 28 July, 2015

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL REVISION No. - 1374 of 2011
 

 
Revisionist :- Ram Kishor
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- R.B. Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bharat Bhushan,J.

List in the next cause list on the request of counsel for revisionist.

Order Date :- 28.7.2015

SU.

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