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Umesh Yadav vs State Of U.P. And 3 Others
2015 Latest Caselaw 1514 ALL

Citation : 2015 Latest Caselaw 1514 ALL
Judgement Date : 28 July, 2015

Allahabad High Court
Umesh Yadav vs State Of U.P. And 3 Others on 28 July, 2015
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3751 of 2015
 

 
Petitioner :- Umesh Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Pradeep Kumar Vi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, put up as a fresh case on 3.8.2015.

(Manoj Kumar Gupta, J.)

Order Date :- 28.7.2015

Arif

 

 

 
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