Citation : 2015 Latest Caselaw 1512 ALL
Judgement Date : 28 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL REVISION No. - 2626 of 2015 Revisionist :- Sanichari Devi Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Prashant Kumar Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Pankaj Naqvi,J.
This revision is preferred for enhancement of maintenance.
Issue notice to opposite party no. 2 returnable at an early date.
List in the week commencing 5.10.2015, before the appropriate Court.
Order Date :- 28.7.2015
AHN
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!