Anil Kumar vs State Of U.P. And 3 Others
2015 Latest Caselaw 1511 ALL

Citation : 2015 Latest Caselaw 1511 ALL
Judgement Date : 28 July, 2015

Allahabad High Court

Anil Kumar vs State Of U.P. And 3 Others on 28 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 21374 of 2015
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Rama Shankar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up on 6.8.2015, as fresh.

Order Date :- 28.7.2015

AHN

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