Nasiruddin & Others vs State Of U.P.& Others
2015 Latest Caselaw 1491 ALL

Citation : 2015 Latest Caselaw 1491 ALL
Judgement Date : 27 July, 2015

Allahabad High Court

Nasiruddin & Others vs State Of U.P.& Others on 27 July, 2015

Bench: Krishna Murari, Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 12233 of 2000
 

 
Petitioner :- Nasiruddin & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Krishna Murari, J.

Hon'ble Amar Singh Chauhan, J.

As a last opportunity, two weeks and no more time is allowed to the petitioners to file rejoinder affidavit.

List/put up on 11 August, 2015.

It is being made clear that no further time will be allowed for the purpose.

Order Date :- 27.7.2015

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