Sumit Kumar Agrawal & Another vs Sri Ram Chandra And Others
2015 Latest Caselaw 1488 ALL

Citation : 2015 Latest Caselaw 1488 ALL
Judgement Date : 27 July, 2015

Allahabad High Court

Sumit Kumar Agrawal & Another vs Sri Ram Chandra And Others on 27 July, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 1729 of 2008
 

 
Petitioner :- Sumit Kumar Agrawal & Another
 
Respondent :- Sri Ram Chandra And Others
 
Counsel for Petitioner :- Ajit Kumar
 
Counsel for Respondent :- C.S.C.,A.S.G.I./2008/1960,Arvind Srivastava,H.P. Mishra,M.K. Gupta,Ravindra Srivastava,S.C./2008/224 (I. Tax),Shambhoo Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The case is passed over on the joint request of Sri Ajit Kumar, learned counsel for the petitioners and Sri Rajesh Mishra, learned counsel for the respondent.

List in the next cause list.

Order Date :- 27.7.2015

MT**

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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