United Chemicals Industries vs State Of U.P. And Others
2015 Latest Caselaw 1487 ALL

Citation : 2015 Latest Caselaw 1487 ALL
Judgement Date : 27 July, 2015

Allahabad High Court

United Chemicals Industries vs State Of U.P. And Others on 27 July, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 387 of 2012
 

 
Petitioner :- United Chemicals Industries
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kunwar Saksena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

List after two weeks to enable the learned counsel for the petitioner to file rejoinder affidavit.

Order Date :- 27.7.2015

MT**

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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