Ramesh Sharma vs State Of U.P.
2015 Latest Caselaw 1484 ALL

Citation : 2015 Latest Caselaw 1484 ALL
Judgement Date : 27 July, 2015

Allahabad High Court

Ramesh Sharma vs State Of U.P. on 27 July, 2015

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1991 of 2015
 

 
Appellant :- Ramesh Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prabhakar Varddhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Om Prakash-VII,J.

As prayed, list in the next cause list.

Order Date :- 27.7.2015

Ishan

Download the LatestLaws.com Mobile App