Jai Singh And Another vs Union Of India And Others
2015 Latest Caselaw 1483 ALL

Citation : 2015 Latest Caselaw 1483 ALL
Judgement Date : 27 July, 2015

Allahabad High Court

Jai Singh And Another vs Union Of India And Others on 27 July, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 26454 of 2009
 

 
Petitioner :- Jai Singh And Another
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Abhishek Mishra,Navin Sinha,Rahul Mishra
 
Counsel for Respondent :- A.S.G.I.,Dr. A.K. Nigam,Isa Khan
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

Sri Isa Khan states that he is no longer counsel for the Cantonment Board.

List in the next cause list showing the name of Sri Prashant Mathur as counsel for the Cantonment Board.

Order Date :- 27.7.2015

MT**

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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