Beependra Pal Singh & 4 Others vs State Of U.P. & 3 Others
2015 Latest Caselaw 1480 ALL

Citation : 2015 Latest Caselaw 1480 ALL
Judgement Date : 27 July, 2015

Allahabad High Court

Beependra Pal Singh & 4 Others vs State Of U.P. & 3 Others on 27 July, 2015

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23120 of 2015
 

 
Petitioner :- Beependra Pal Singh & 4 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- R.P. Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

In view of the separate decision of date passed in Writ C No.63199 of 2013 this writ petition also stands allowed in the same terms conditions.

Order Date :- 27.7.2015

Piyush

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