Munesh Kumar Kesharwani & Others vs State Of U.P. Thru' Secy. Nagar ...
2015 Latest Caselaw 1461 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 58287 of 2005
 

 
Petitioner :- Munesh Kumar Kesharwani & Others
 
Respondent :- State Of U.P. Thru' Secy. Nagar Vikas & Ors.
 
Counsel for Petitioner :- D.K. Ojha,Mithilesh Kumar Ojha,R.B. Singh
 
Counsel for Respondent :- C.S.C.,Pankaj Mithal
 

 
Hon'ble Krishna Murari,J.

Hon'ble Mahesh Chandra Tripathi,J.

(Civil Misc. Withdrawal Application No. 235231 of 2015)

This is an application to withdraw the writ petition, duly supported by an affidavit.

Prayer made is allowed. Writ petition stands dismissed as withdrawn.

Order Date :- 24.7.2015

Ashish Pd.

Case :- WRIT - C No. - 58287 of 2005

Petitioner :- Munesh Kumar Kesharwani & Others

Respondent :- State Of U.P. Thru' Secy. Nagar Vikas & Ors.

Counsel for Petitioner :- D.K. Ojha,Mithilesh Kumar Ojha,R.B. Singh

Counsel for Respondent :- C.S.C.,Pankaj Mithal

Hon'ble Krishna Murari,J.

Hon'ble Mahesh Chandra Tripathi,J.

The writ petition is dismissed as withdrawn.

For order, see our order of date passed on withdrawal application.

Order Date :- 24.7.2015

Ashish Pd.