Batuk Nath Dubey & 9 Others vs State Of U.P. & 9 Others
2015 Latest Caselaw 1460 ALL

Citation : 2015 Latest Caselaw 1460 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Batuk Nath Dubey & 9 Others vs State Of U.P. & 9 Others on 24 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 63048 of 2014
 

 
Petitioner :- Batuk Nath Dubey & 9 Others
 
Respondent :- State Of U.P. & 9 Others
 
Counsel for Petitioner :- R.K. Gupta
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri R.K. Gupta, Advocate.

Order Date :- 24.7.2015

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