Nasirul Hasan vs State Of U.P. & Others
2015 Latest Caselaw 1459 ALL

Citation : 2015 Latest Caselaw 1459 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Nasirul Hasan vs State Of U.P. & Others on 24 July, 2015

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 669 of 2009
 

 
Revisionist :- Nasirul Hasan
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Mithlesh Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vinod Kumar Misra,J.

The case is passed over for the day on the illness slip of Sri Mithlesh Kumar Tiwari, learned counsel for the revisionist.

Order Date :- 24.7.2015

AHN

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