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Ehtashamul Haque & 12 Others vs State Of U.P. & 2 Others
2015 Latest Caselaw 1458 ALL

Citation : 2015 Latest Caselaw 1458 ALL
Judgement Date : 24 July, 2015

Allahabad High Court
Ehtashamul Haque & 12 Others vs State Of U.P. & 2 Others on 24 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 28404 of 2014
 

 
Petitioner :- Ehtashamul Haque & 12 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Rajesh Singh,Upendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Nisheeth Yadav, Advocate.

List in the next cause list.

Order Date :- 24.7.2015

OP

 

 

 
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