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Shiv Chand Gond & Ors. vs State Of U.P. & Others
2015 Latest Caselaw 1457 ALL

Citation : 2015 Latest Caselaw 1457 ALL
Judgement Date : 24 July, 2015

Allahabad High Court
Shiv Chand Gond & Ors. vs State Of U.P. & Others on 24 July, 2015
Bench: Krishna Murari, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 65901 of 2009
 

 
Petitioner :- Shiv Chand Gond & Ors.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Narendra Kumar,Awdhesh Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Mahesh Chandra Tripathi,J.

Supplementary affidavit filed by the petitioner is taken on record.

Learned Standing Counsel prays for and is allowed two weeks time to file counter affidavit to the main writ petition as well as supplementary affidavit.

List after expiry of the aforesaid period.

Order Date :- 24.7.2015

Ashish Pd.

 

 

 
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