U.P. State Industrial ... vs State Of U.P. & 3 Others
2015 Latest Caselaw 1456 ALL

Citation : 2015 Latest Caselaw 1456 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

U.P. State Industrial ... vs State Of U.P. & 3 Others on 24 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 65461 of 2014
 

 
Petitioner :- U.P. State Industrial Development Corporation
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Pankaj Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Sri Satyendra Kumar Singh, Advocate, appearing on behalf of the private respondents, states that counter affidavit is under preparation and requested that the matter may be passed over for the day.

List in the next cause list along with Writ Petition No. 35163 of 2014.

Order Date :- 24.7.2015

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