Tankeshwar Singh vs State Of U.P. & Others
2015 Latest Caselaw 1455 ALL

Citation : 2015 Latest Caselaw 1455 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Tankeshwar Singh vs State Of U.P. & Others on 24 July, 2015

Bench: Krishna Murari, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 43124 of 2007
 

 
Petitioner :- Tankeshwar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ram Lakhan Deobanshi,U.K.Goswami
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is allowed two weeks' further time to seek instructions.

In the meantime, office shall issue notice by registered post to respondent no.4 from whom the petitioner claims to have purchased the property returnable within six weeks. Steps be taken within a week.

List on the date fixed by the office in the notice.

Order Date :- 24.7.2015

Ashish Pd.

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