Gurmit Kaur vs State Of U.P. & 3 Others
2015 Latest Caselaw 1454 ALL

Citation : 2015 Latest Caselaw 1454 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Gurmit Kaur vs State Of U.P. & 3 Others on 24 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 56236 of 2014
 

 
Petitioner :- Gurmit Kaur
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- S.B. Singh,Anil Kumar Aditya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel states that counter affidavit has been filed on 28.2.2015. The same is not on record. Sri V.P. Rai, Advocate, states that he has put in appearance on behalf of respondent nos. 4 & 5 filed counter affidavit in the month of May, 2015. the same is not on record. Counter affidavit filed by the State as well as counter affidavit filed on behalf of respondent nos. 4 & 5 are not on record.

Office is directed to place both the counter affidavits on record.

List again showing the name of Sri V.P. Rai as counsel for the respondents.

Order Date :- 24.7.2015