Ram Prakash vs State Of U.P. And Anr.
2015 Latest Caselaw 1452 ALL

Citation : 2015 Latest Caselaw 1452 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Ram Prakash vs State Of U.P. And Anr. on 24 July, 2015

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL REVISION No. - 1068 of 2011
 

 
Revisionist :- Ram Prakash
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Anupam Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vinod Kumar Misra,J.

The case is passed over for the day on the illness slip of Sri Anupam Tripathi, learned counsel for the revisionist.

Order Date :- 24.7.2015

AHN

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