Ram Priya Das vs State Of U.P. And Others
2015 Latest Caselaw 1451 ALL

Citation : 2015 Latest Caselaw 1451 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Ram Priya Das vs State Of U.P. And Others on 24 July, 2015

Bench: Krishna Murari, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 7431 of 2007
 

 
Petitioner :- Ram Priya Das
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Gangadhar Dubey,Anjani Kumar,G.P. Gupta,Kaushal Pandey,R.P. Das,Ram Kishun Mishra,Ram Priya Das,S.D. Gupta,Sri Kant
 
Counsel for Respondent :- C.S.C.,Addl. S.G.I.,Mohd. Isha Khan,Prashant Mathur
 

 
Hon'ble Krishna Murari,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Ankit Kaur, Advocate, holding brief of Sri Prashant Mathur, learned counsel for respondents prays for and is allowed as a last opportunity, two weeks and no more time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List after expiry of the aforesaid period.

Order Date :- 24.7.2015

Ashish Pd.

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