Ram Lakhan @ Lakhan Lal vs State Of U.P. & 2 Others
2015 Latest Caselaw 1450 ALL

Citation : 2015 Latest Caselaw 1450 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Ram Lakhan @ Lakhan Lal vs State Of U.P. & 2 Others on 24 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 62508 of 2014
 

 
Petitioner :- Ram Lakhan @ Lakhan Lal
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.,Ram Raj Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Three weeks' and no more is allowed to file counter affidavit.

List thereafter.

Order Date :- 24.7.2015

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