Smt. Rani Devi vs State Of U.P. And Others
2015 Latest Caselaw 1449 ALL

Citation : 2015 Latest Caselaw 1449 ALL
Judgement Date : 24 July, 2015

Allahabad High Court

Smt. Rani Devi vs State Of U.P. And Others on 24 July, 2015

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL REVISION No. - 151 of 2011
 

 
Revisionist :- Smt. Rani Devi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Bimal Prasad
 
Counsel for Opposite Party :- Govt. Advocate,Gaurav Kakkar
 

 
Hon'ble Vinod Kumar Misra,J.

Supplementary affidavit filed today by the revisionist, which is taken on record.

Let the copy of the same be supplied to Sri Gaurav Kakkar, learned counsel for the opposite party no.2.

Supplementary counter affidavit can be filed within four weeks.

Put up after four weeks.

Order Date :- 24.7.2015

AHN

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