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Tej Singh And 4 Others vs State Of U.P. And Another
2015 Latest Caselaw 1437 ALL

Citation : 2015 Latest Caselaw 1437 ALL
Judgement Date : 23 July, 2015

Allahabad High Court
Tej Singh And 4 Others vs State Of U.P. And Another on 23 July, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10848 of 2015
 

 
Petitioner :- Tej Singh And 4 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Gautam,Sanjay Kumar Singh,V.P. Srivastava
 
Counsel for Respondent :- Govt.Advocate,Abhitab Kumar Tiwari
 

 
Hon'ble Pankaj Naqvi,J.

As jointly prayed, list on 6.8.2015, in the additional cause list.

In the meantime, learned counsel for the petitioners may file rejoinder affidavit, if any.

Interim order, if any, stands extended till the next date of listing.

Order Date :- 23.7.2015

AHN

 

 

 
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