Raghvendra Dhar Dwivedi vs State Of U.P. And Anr.
2015 Latest Caselaw 1434 ALL

Citation : 2015 Latest Caselaw 1434 ALL
Judgement Date : 23 July, 2015

Allahabad High Court

Raghvendra Dhar Dwivedi vs State Of U.P. And Anr. on 23 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23068 of 2013
 

 
Petitioner :- Raghvendra Dhar Dwivedi
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- M.J. Akhtar,Ramesh Pandey,V.M. Zaidi
 
Counsel for Respondent :- Govt. Advocate,Santosh Kumar Upadhyay,Vinod Kumar Upadhyay
 

 
Hon'ble Pankaj Naqvi,J.

As jointly prayed, list in the next cause list.

Order Date :- 23.7.2015

AHN

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