Citation : 2015 Latest Caselaw 1433 ALL
Judgement Date : 23 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 225 of 2015 Appellant :- Raj Kumar Sharma Respondent :- Smt. Sadhna Counsel for Appellant :- Vipul Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
As prayed, list on 3rd August, 2015.
Order Date :- 23.7.2015
Ashish Pd.
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