Vipendra Singh vs Smt. Pushpanjali Kushwaha
2015 Latest Caselaw 1432 ALL

Citation : 2015 Latest Caselaw 1432 ALL
Judgement Date : 23 July, 2015

Allahabad High Court

Vipendra Singh vs Smt. Pushpanjali Kushwaha on 23 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 224 of 2015
 

 
Appellant :- Vipendra Singh
 
Respondent :- Smt. Pushpanjali Kushwaha
 
Counsel for Appellant :- Rajeev Kumar Saxena
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Issue notice to respondent returnable at an early date. Steps be taken within a week.

2. The respondent may file objection, if any, to delay condonation application within 10 days after receiving of notice.

Order Date :- 23.7.2015

Ashish Pd.

(Civil Misc. Delay Condonation Application No. 236880 of 2015)

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