Deepak Soni vs State Of U.P.
2015 Latest Caselaw 1431 ALL

Citation : 2015 Latest Caselaw 1431 ALL
Judgement Date : 23 July, 2015

Allahabad High Court

Deepak Soni vs State Of U.P. on 23 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 2533 of 2015
 

 
Revisionist :- Deepak Soni
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Atul Kumar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mohd. Tahir,J.

As prayed by learned counsel for the revisionist, put up on 27.07.2015 as fresh before the appropriate Court.

Order Date :- 23.7.2015

M/A.

Download the LatestLaws.com Mobile App