Jce Consultancy & Proprietorship ... vs State Of U.P.
2015 Latest Caselaw 1428 ALL

Citation : 2015 Latest Caselaw 1428 ALL
Judgement Date : 23 July, 2015

Allahabad High Court

Jce Consultancy & Proprietorship ... vs State Of U.P. on 23 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 20545 of 2015
 

 
Applicant :- Jce Consultancy & Proprietorship Branch Office
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sharad Chandra,Vivek Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mohd. Tahir,J.

Learned counsel for the applicant has submitted that he may be given time to show the law as regards the maintainability of this application at the behest of the applicant.

His request is accepted. Put up this matter on 04.08.2015 as fresh before the appropriate Court.

Order Date :- 23.7.2015

M/A.

Download the LatestLaws.com Mobile App