Citation : 2015 Latest Caselaw 1427 ALL
Judgement Date : 23 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 397 of 2015 Appellant :- Yaswant Pandey Respondent :- Gajendra Mani Tripathi Counsel for Appellant :- R.C. Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 23.7.2015
Ashish Pd.
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