Ratiram & Another vs State Of U.P.
2015 Latest Caselaw 1426 ALL

Citation : 2015 Latest Caselaw 1426 ALL
Judgement Date : 23 July, 2015

Allahabad High Court

Ratiram & Another vs State Of U.P. on 23 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 4277 of 2010
 

 
Appellant :- Ratiram & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satyender Kumar Singh,A.R.Dube,Anil Raghav,O.D.Malviya,P.S.Pandey,Rajul Bhargava,Ram Babu Sharma,T.K. Mishra,U.K.Saxena,V. Kumar,Vinod Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As jointly prayed, list in the week commencing 10.8.2015.

Order Date :- 23.7.2015

AHN

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