Rajesh Singh And 2 Others vs State Of U.P. & Another
2015 Latest Caselaw 1423 ALL

Citation : 2015 Latest Caselaw 1423 ALL
Judgement Date : 23 July, 2015

Allahabad High Court

Rajesh Singh And 2 Others vs State Of U.P. & Another on 23 July, 2015

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 18714 of 2015
 

 
Applicant :- Rajesh Singh And 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dharnidhar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

Learned counsel for the applicants prays to withdraw the application.

Accordingly, the application is dismissed as withdrawn.

Order Date :- 23.7.2015

Arvind

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