Kumud Vishwakarma vs Union Of India And 4 Others
2015 Latest Caselaw 1409 ALL

Citation : 2015 Latest Caselaw 1409 ALL
Judgement Date : 22 July, 2015

Allahabad High Court

Kumud Vishwakarma vs Union Of India And 4 Others on 22 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 6760 of 2014
 

 
Petitioner :- Kumud Vishwakarma
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Mahendra Singh,Keshari Nath Tripathi,M.D. Singh Sekhar
 
Counsel for Respondent :- A.S.G.I.,Nitin Chandra Mishra,S.C.,Sanjiv Singh,Seema Singh,V.K.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Mahendra Singh, Advocate.

Order Date :- 22.7.2015

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