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In Re District Judge Bareilly vs Radha Kant Saraswat, Advocate And ...
2015 Latest Caselaw 1408 ALL

Citation : 2015 Latest Caselaw 1408 ALL
Judgement Date : 22 July, 2015

Allahabad High Court
In Re District Judge Bareilly vs Radha Kant Saraswat, Advocate And ... on 22 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 2 of 2013
 

 
Applicant :- In Re District Judge Bareilly
 
Opposite Party :- Radha Kant Saraswat, Advocate And Others
 
Counsel for Applicant :- A.G.A.,Sudhir Mehrotra
 
Counsel for Opposite Party :- A.C.Pandey,A.P. Paul,Ajit Kumar,Anil Tiwari,Arun Srivastva,B.B. Paul,Dharmendra Dhar Dubey,K.N.Mishra,N.C. Tripathi,Praveen Kumar Srivastava,Pushpendra Kumar,Rakesh Pandey,V.P.Srivastva
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. The arguments started.

2. Sri Ajit Kumar, Advocate made his submissions on behalf of the contemnors no. 1, 2, 3 and 12 but could not complete. He stated that he will take some more time and 7 or 8 more counsels for other contemnors will also make submissions.

3. Let the matter be listed for further hearing on 24th August, 2015, at 10:00 A.M.

Order Date :- 22.7.2015

Ashish Pd.

 

 

 
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