Citation : 2015 Latest Caselaw 1407 ALL
Judgement Date : 22 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 25870 of 2011 Applicant :- Ajay Kumar Rayakwar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- B.A. Khan,Salman Ahmad Counsel for Opposite Party :- Govt.Advocate Hon'ble Manoj Misra,J.
This application has been listed under the heading "Group of Cases likely to be infructuous (without objection)".
The case has been called out in the revised list. No one appears on behalf of the applicant to press the application or to claim that the cause for the case survives.
In view of the above, the application is dismissed as infructuous.
Order Date :- 22.7.2015
AKShukla/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!