Ram Prakash Sharma vs State Of U.P. And Another
2015 Latest Caselaw 1405 ALL

Citation : 2015 Latest Caselaw 1405 ALL
Judgement Date : 22 July, 2015

Allahabad High Court

Ram Prakash Sharma vs State Of U.P. And Another on 22 July, 2015

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 25939 of 2011
 

 
Applicant :- Ram Prakash Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Mishra,G.P. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Manoj Misra,J.

This application has been listed under the heading "Group of Cases likely to be infructuous (without objection)".

The case has been called out in the revised list. No one appears on behalf of the applicant to press the application or to claim that the cause for the case survives.

In view of the above, the application is dismissed as infructuous.

Order Date :- 22.7.2015

AKShukla/-

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