Kallu & Another vs C.R.O. & Others
2015 Latest Caselaw 1404 ALL

Citation : 2015 Latest Caselaw 1404 ALL
Judgement Date : 22 July, 2015

Allahabad High Court

Kallu & Another vs C.R.O. & Others on 22 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - B No. - 33434 of 1997
 

 
Petitioner :- Kallu & Another
 
Respondent :- C.R.O. & Others
 
Counsel for Petitioner :- D.S.P. Singh,S.P. Singh
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.

Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 22.7.2015

Arun K. Singh

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